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State of West Bengal - Section

Section 9 in Kolkata Municipal Corporation Building Rules, 2009

9. Colouring notation for plans.

- The plans shall be coloured as specified in Table 2 below :-
SI.No. Item Site Plan Building Plan
    White Plan Blue Plan Amonia Print White Plan Blue Plan Amonia Print
1. Plot Lines Thick Black Thick Black Thick Black Thick Black Thick Black Thick Black
2. Existing Street Green Wash Green Wash Green Wash Green Wash Green Wash Green Wash
3. Future street if any Green Dotted Green Dotted Green Dotted Green Dotted Green Dotted Green Dotted
4. Permissible Building Lines Thick Dotted Black Thick Dotted Black Thick Dotted Black Thick Dotted Black Thick Dotted Black Thick Dotted Black
5. Open Spaces No colour            
6. Existing Work Yellow Yellow Yellow Yellow Yellow Yellow
7. Work proposed to be demolished Yellow Hatched Yellow Hatched Yellow Hatched Yellow Hatched Yellow Hatched Yellow Hatched
8. Proposed Work Red Filled in Red Filled in Red Filled in Red Filled in Red Filled in Red Filled in
9. Drainage and sewerage work Red Dotted Red Dotted Red Dotted Red Dotted Red Dotted Red Dotted
10. Water supply work Black Dotted thin Black Dotted thin Black Dotted thin Black Dotted thin Black Dotted thin Black Dotted thin
11. Deviations Red Hatched Red Hatched Red Hatched Red Hatched Red Hatched Red Hatched
12. Recreation Ground Green Hatch Green Hatch Green Hatch Green Hatch Green Hatch Green Hatch
Note: For land developments or sub-divisional layout, suitable colouring notations shall be used