Himachal Pradesh High Court
Budhi Singh vs . Gobind (Deceased) Through Lrs. on 2 August, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Budhi Singh Vs. Gobind (deceased) through LRs.
.
RSA No. 141 of 2012 2.8.2022 Present: Mr.Kapil Dev Sood, Senior Advocate alongwith Mr.Rahul Gathania, Advocate, for the appellant.
None for the respondent.
RSA No. 141 of 2017 19th October, 2022.
r to List for hearing before appropriate Bench on CMP No. 10137 of 2022 Main matter stands already listed for hearing, as such, this application has become infructuous and disposed of accordingly.
(Vivek Singh Thakur), Judge.
2nd August, 2022 (Keshav) ::: Downloaded on - 02/08/2022 20:04:47 :::CIS