Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(3)(d) in Motor Vehicles Act, 1939

(d)that the vehicle or vehicles to which the permit relates are not driven in contravention of the provisions of [section 5 or section 72] [Substituted for the words, 'Section 72' by Act 56 of 1969, (w.e.f. 2-3-1970).];