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Central Administrative Tribunal - Madras

Dr Md Asaad Raza vs Ut Of Puducherry on 20 June, 2024

                                     1                  OA No.310/687/2024
              CENTRAL ADMINISTRATIVE TRIBUNAL
                       CHENNAI BENCH

                       OA/310/00687/2024

Dated Thursday the 20th day of June Two Thousand Twenty Four

    CORAM : HON'BLE MR. VARUN SINDHU KUL KAUMUDI,
                      Member (A)
                          &
       HON'BLE MR. M. SWAMINATHAN, Member (J)

Dr. Md. Assad Raza,
S/o. Md. Moinuddin,
residing at No. 4, Nandhana Illam,
Nehru Nagar extension, Karaikal,
Puducherry - 609602.                           ...Applicant

By Advocate M/s. Rajnish Pathiyil
Vs

1. The Government of Puducherry,
rep. By its Chief Secretary,
Beach Road, Goubert Avenue,
Puducherry - 605001.

2. The Secretary (Education),
Government of Puducherry,
Beach Road,
Goubert Avenue,
Puducherry - 605001.

3. The Directorate of Higher and Technical Education,
rep by its Director,
PIPMATE Campus,
Tholkapipiar Main Road,
Lawspet, Puducherry - 605008.

4. Union Public Service Commission (UPSC),
rep by it Chairman,
Dholpur House,
Shahjahan Road,
New Delhi - 110069.

5. University Grants Commission (UGC),
rep by its Chariman,
Bahadur Shah Zafar Marg,
New Delhi - 110002.                          ...Respondents

By Advocate Mr. R. Syed Mustafa
                                        2                   OA No.310/687/2024
                               ORAL ORDER

(Pronounced by Hon'ble Mr. Varun Sindhu Kul Kaumudi, Member(A)) By this Original Application, the applicant is seeking the following relief:

"a. to direct the respondents No. 1 to 3 to issue a No Objection Certificate for applying for the post of Principal, in various Universities of Bihar, Bihar State University Commission, Patna. b. to direct the respondents No. 1 to 3 to issue an Experience Certificate for applying for the post of Principal, in various Universities of Bihar, Bihar State University Commission, Patna and pass such further or other orders as this Hon. Tribunal may deem fit and proper in the circumstances of this case and thus render justice, so that the Applicant satisfies the eligibility criteria for recruitment to the post of Principal declared by the Government of Bihar through the Statuses for the Appointment of Principal in Constituent Colleges Governed by Bihar State Universities Act, 1976 and the Patna University Act, 1976.
c. to direct the Respondents No. 1 to 3 to award the cost of the Applicant."

2. Heard learned counsel for the applicant, Mr. Rajnish Pathiyil, and Mr. R. Syed Mustafa, who takes notice for the respondents.

3. When the matter is taken up for hearing, the learned counsel for the respondents produced a status report, signed by the Director, PIPMATE Campus, stating as follows:

"With regard to the OA, the Experience Certificate has been issued on 17.05.2024, and the letter for recommending the NOC has been sent to the Education Secretariat for issue of NOC for applying the post of Principal in various Universities of Bihar, Bihar State University Commission, Patna."
3 OA No.310/687/2024

4. The respondents are directed to ensure issue the NOC by Friday, the 21st of June, 2024, and also delivery of the Experience Certificate, if not already delivered, in view of the urgency expressed by the applicant.

5. In view of the direction above, nothing survives for adjudication. In the result, the OA is closed.





     (M Swaminathan)           (Varun Sindhu Kul Kaumudi)
        Member (J)                       Member (A)
LM                      20.06.2024