Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(1)(d) in The Coal Mines Regulations, 2011

(d)in case a number of belt conveyors are used in series, safety fittings such as sequential control and sequential interlock shall be provided; and