Telangana High Court
Lambadi Shankar vs The Chairman And Managing Director on 22 November, 2018
HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO W.P.Nos.41962, 41977, 41982, 42029,42061 and 42079 of 2018 COMMON ORDER:
Learned counsel for the petitioners seeks to withdraw the Writ Petitions.
Accordingly, all the Writ Petition are dismissed as withdrawn. No costs.
As a sequel, the miscellaneous petitions pending, if any, shall stand closed.
__________________________________ JUSTICE M.S.RAMACHANDRA RAO Date: 22-11-2018 kvr