Madhya Pradesh High Court
Priyanka Sharma vs Kailash Kushwah on 9 November, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MA No. 4372 of 2023 (PRIYANKA SHARMA Vs KAILASH KUSHWAH AND OTHERS) Dated : 09-11-2023 Shri Mahendra Singh Yadav - Advocate for the appellant.
Learned counsel for the applicant prays for and is granted time to remove the default as pointed out by the Registry.
List this case along-with M.A.No.4299 of 2023 after three weeks.
(AMAR NATH (KESHARWANI)) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 09-11-2023 05:14:45 PM