Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh Thr on 22 August, 2019
Author: Sheel Nagu
Bench: Sheel Nagu
1 CRA-683-2017 The High Court Of Madhya Pradesh CRA-683-2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) 36 Gwalior, Dated : 22-08-2019 List along with Cr.A. No.744/2017.
(SHEEL NAGU) (S. A. DHARMADHIKARI)
JUDGE JUDGE
(and)
ANAND
SHRIVASTAVA
2019.08.22
17:50:44
+05'30'