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[Cites 0, Cited by 0] [Section 39(6)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(6)(a) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(a)If, in the case of a Government servant who retires, or resigns from the service, the leave already availed of is more than the credit so due to him necessary adjustment shall be made in respect of leave salary, if any, over drawn.