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[Cites 0, Cited by 1] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7) in Gold (Control) Act, 1968

(7)A Gold Control Officer shall, subject to such limitations, restrictions and conditions as the Central Government may think fit to impose, exercise such posers and discharge such functions as are specified or conferred, as the case may be, by or under this Act.