Section 2(1)(f) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013
(f)"Interim Pension Fund Regulatory and Development Authority" means the Interim Pension Fund Regulatory and Development Authority set up by the Central Government through Resolutions No. F. No. 5/7/2003-ECB&PR, dated the 10th October, 2003 and F. No. 1(6)/2007-PR, dated the 14th November, 2008;