Section 589 in Rules under the United Provinces Excise Act, 1910
589. Regulation of sale etc.
- Sale, utilization and destruction of Nira shall be regulated according to the licence granted for-(i)Storage of supply of Nira;(ii)Manufacture of gur (jaggery) or other similar product which is not an intoxicant from Nira;(iii)Retail vend of Nira.
