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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25A(1)(b) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(b)after having reached the maximum of the incremental scale in the pre-promotional grade, the date of the next increment in promotional grade shall be one year from the date of promotion: