Section 5(a) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000
(a)to collect or cause to be collected from their respective land and building the non-biodegradable garbage and to deposit, or cause to be deposited, in public receptacles, depots or places provided for temporary deposit or collection of the non-biodegradable garbage by the local,authority in the time;
