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NCT Delhi - Section

Section 35 in The Delhi Sikh Gurdwaras Act, 1971

35. Act not to affect rites and practices of Sikh religion.

Nothing contained in this Act or any other law for the time being in force shall-
(a)save as otherwise expressly provided in this Act or the rules or regulations made thereunder, affect any honour, emolument or perquisite to which any person is entitled by custom or otherwise in any Gurdwara;
(b)authorise any interference with the religious or spiritual func- tions performed in any Gurdwara.