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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Greater Bengaluru City Corporation -

Section 7(4) in The Bangalore City Civil Court Act, 1979

(4)Subject to the orders made by the High Court in this behalf, the Registrar, the Deputy Registrars and other staff shall exercise such powers and discharge such duties as the Principal City Civil Judge may from time to time assign.