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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in The U.P. Scheduled Commodities Distribution Order, 1990

(f)"Food Officer" means the Food Commissioner, Additional Food Commissioner, Deputy Food Commissioner, Assistant Food Commissioner. Regional Food Controller, District Magistrate, Additional District Magistrate (Civil Supplies), District Supply Officer, Deputy Town and Rationing Officer and Area Rationing Officer or any other officer authorised by the State Government in this behalf;