Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Haryana - Subsection Section 35(4) in The Haryana New Mandi Townships Building Rules, 1967 (4)The lengths of a wall shall be measured from the centre of one return wall or pier to the centre of another or to the end of the wall if there is no return wall or pier.
