Madhya Pradesh High Court
Chitroopa Palit vs Shree Maheshwar Hydel Power ... on 5 November, 2015
MA-3847-2013 (CHITROOPA PALIT Vs SHREE MAHESHWAR HYDEL POWER CORPORA TION LIMITED) 05- 1 1 -20 1 5 Parties through their counsel. Learned counsel for the respondents prays for four weeks' time to seek
instructions in the matter. Prayer is allowed. List the matter after four weeks. (MISS VANDANA KASREKAR) JUDGE