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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(f) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(f)Words and expressions used in these rules but not defined unless the context otherwise requires, shall have the same meaning as respectively assigned to them in the Act and the Standards Act.