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Delhi Development Authority vs Sunit Bansal on 16 January, 2019

     ITEM NO.61                             REGISTRAR COURT. 1                  SECTION XIV

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     IA 138765/2018, in REVIEW PETITION (CIVIL) Diary No(s). 35922/2018

     DELHI DEVELOPMENT AUTHORITY                                              Petitioner(s)

                                                        VERSUS

     SUNIT BANSAL & ORS.                                                      Respondent(s)



     Date : 16-01-2019 These matters were called on for hearing today.



     For Petitioner(s)
                                           Mr Jay Kr Bhardwaj, Adv.
                                           Mr Ravinder Nain, Adv.
                                           Mr. Ashwani Kumar, AOR

     For Respondent(s)
                                           Mr Syed Mehdi Imam, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent nos. 1 and 2 have filed counter affidavit. Service is complete on respondent nos. 3,5 and 6 but none has entered appearance.

Ld. Counsel for the petitioner to take fresh steps to effect service on respondent no.4 within two weeks time. Notice thereafter be issued.

List again on 1.3.2019.

ANIL LAXMAN PANSARE Digitally signed by VINOD KUMAR TIWARI Date: 2019.01.19 11:17:22 IST Reason: Registrar