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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(2) in Haryana Special Economic Zone Rules, 2007

(2)Government shall approve the master plan as advised by the [project evaluation committee] [Substituted for the words 'project approval committee,' by Haryana Government, Notification No. S.O.16/H.A.9/2006/S.17/2008, dated The 5th March, 2008.].