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Rajasthan High Court - Jodhpur

State Of Rajasthan vs Hoshiyar Singh (2025:Rj-Jd:38758-Db) on 29 August, 2025

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

[2025:RJ-JD:38758-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   D.B. Writ Restoration No. 177/2025

1.       State Of Rajasthan, Through The Principal Secretary,
         Department Of Rural Development And Panchayati Raj
         (Panchayati       Raj),     Government           Of        Rajasthan,    Jaipur,
         Rajasthan.
2.       Additional      Commissioner,              Rural       Development         And
         Panchayati Raj Department, Government Of Rajasthan,
         Jaipur.
3.       District Programme Coordinator And District Collector,
         Nagaur, Rajasthan.
4.       Chief Executive Officer, Zila Parishad Nagaur, Rajasthan.
5.       Development Officer, Panchayat Samiti Didwana, District
         Nagaur, Rajasthan.
6.       Development Officer, Panchayat Samiti Ladnu, District
         Nagaur, Rajasthan.
7.       Development Officer, Panchayat Samiti Kuchaman City,
         District Nagaur, Rajasthan.
8.       Development Officer, Panchayat Samiti Nawa, District
         Nagaur, Rajasthan.
                                                                         ----Petitioners
                                        Versus
1.       Hoshiyar Singh S/o Shri Prahalad Singh, Aged About 41
         Years, Village Pura Ki Dhani, Khidasar, Tehsil Derwala,
         District Jhunjhunu, Rajasthan. Presently Posted On The
         Post Of Ldc In Gram Panchayat Palot, Panchayat Samiti
         Didwana, District Nagaur, Rajasthan.
2.       Vikas Kumar S/o Shri Parmeshwarl Lal, V And P Devroad,
         Tehsil Surajgarh, District Jhunjhunu, Rajasthan. Presently
         Posted On The Post Of Ldc In Gram Panchayat Kalwani,
         Panchayat Samiti Didwana, District Nagaur, Rajasthan.
3.       Narendra Kumar S/o Shri Hari Singh, Aged About 36
         Years, V And P Bhikamsar, District Jhunjhunu, Rajasthan.
         Presently Posted On The Post Of Ldc In Gram Panchayat
         Baliya,   Panchayat          Samiti       Didwana,           District   Nagaur,
         Rajasthan.
4.       Narendra Kumar Meena S/o Shri Bhanwar Lal Meena,
         Aged About 37 Years, Meeno Ki Dhani, Village Kundalpur,


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         Bidoli, District Sikar, Rajasthan. Presently Posted On The
         Post   Of      Ldc   In     Gram       Panchayat           Singrawat    Kalan,
         Panchayat Samiti Didwana, District Nagaur, Rajasthan.
5.       Hari Prakash S/o Shri Keshara Ram, Aged About 41 Years,
         V And P Dhani Badi, Tehsil Rajgarh, District Churu,
         Rajasthan. Presently Posted On The Post Of Ldc In Gram
         Panchayat Hudash, Panchayat Samiti                           Ladnu, District
         Nagaur, Rajasthan.
6.       Om Prakash Rahar S/o Shri Kesha Ram Rahar, Village
         Kasumbi Alipur, District Nagaur, Rajasthan. Presently
         Posted On The Post Of Ldc In Gram Panchayat Kasumbi,
         Panchayat Samiti Ladnu, District Nagaur, Rajasthan.
7.       Dinesh Kumar Sharma S/o Shri Birdhi Chand Sharma, V
         And P Dudhwakhara, District Churu, Rajasthan. Presently
         Posted On The Post Of Ldc In Gram Panchayat Dayalpura,
         Panchayat Samiti Didwana, District Nagaur, Rajasthan.
8.       Hitesh Bansal S/o Shri Kamlesh Agarwal, Flat No. 102,
         Midas Touch, Malhotra Nagar, Behind Vidhyadhar Nagar
         Stadium, Akhepura, District Jaipur, Rajasthan. Presently
         Posted On The Post Of Ldc In Gram Panchayat Bhanwata,
         Panchayat       Samiti       Kuchaman            City,     District    Nagaur,
         Rajasthan.
9.       Jitendra Ranasariya S/o Naresh Kumar Ranasariya, Modi
         Road, Near Gadiya, Town Hall, Ward No. 19, District
         Jhunjhunu, Rajasthan. Presently Posted On The Post Of
         Ldc In Panchayat Samiti Kuchaman City, District Nagaur,
         Rajasthan.
10.      Om Prakash S/o Shri Ramesh Chand, Village Shyopura,
         Post Bahatana, Tehsil Deeg, District Bharatpur, Rajasthan.
         Presently Posted On The Post Of Ldc In Gram Panchayat
         Mundghasoi, Panchayat Samiti Nawa, District Nagaur,
         Rajasthan.
                                                                     ----Respondents


For Petitioner(s)             :    Mr. IR Choudhary, AAG with
                                   Mr. Pawan Bharti
For Respondent(s)             :    ------




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                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE SANDEEP TANEJA Order 29/08/2025 The matter comes upon an application under Section 5 of the Limitation Act for condonation of delay in filing the writ restoration application.

For the reasons mentioned in the application under Section 5 of the Limitation Act, the same is allowed and the delay in filing the present writ restoration application is condoned.

For the reasons mentioned in the writ restoration application, the same is allowed and DB Special Appeal Writ No.807/2023 is restored to its original number.

(SANDEEP TANEJA), J (DR. PUSHPENDRA SINGH BHATI),J 10-deep/-

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