Rajasthan High Court - Jodhpur
State Of Rajasthan vs Hoshiyar Singh (2025:Rj-Jd:38758-Db) on 29 August, 2025
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2025:RJ-JD:38758-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Writ Restoration No. 177/2025
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Rural Development And Panchayati Raj
(Panchayati Raj), Government Of Rajasthan, Jaipur,
Rajasthan.
2. Additional Commissioner, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur.
3. District Programme Coordinator And District Collector,
Nagaur, Rajasthan.
4. Chief Executive Officer, Zila Parishad Nagaur, Rajasthan.
5. Development Officer, Panchayat Samiti Didwana, District
Nagaur, Rajasthan.
6. Development Officer, Panchayat Samiti Ladnu, District
Nagaur, Rajasthan.
7. Development Officer, Panchayat Samiti Kuchaman City,
District Nagaur, Rajasthan.
8. Development Officer, Panchayat Samiti Nawa, District
Nagaur, Rajasthan.
----Petitioners
Versus
1. Hoshiyar Singh S/o Shri Prahalad Singh, Aged About 41
Years, Village Pura Ki Dhani, Khidasar, Tehsil Derwala,
District Jhunjhunu, Rajasthan. Presently Posted On The
Post Of Ldc In Gram Panchayat Palot, Panchayat Samiti
Didwana, District Nagaur, Rajasthan.
2. Vikas Kumar S/o Shri Parmeshwarl Lal, V And P Devroad,
Tehsil Surajgarh, District Jhunjhunu, Rajasthan. Presently
Posted On The Post Of Ldc In Gram Panchayat Kalwani,
Panchayat Samiti Didwana, District Nagaur, Rajasthan.
3. Narendra Kumar S/o Shri Hari Singh, Aged About 36
Years, V And P Bhikamsar, District Jhunjhunu, Rajasthan.
Presently Posted On The Post Of Ldc In Gram Panchayat
Baliya, Panchayat Samiti Didwana, District Nagaur,
Rajasthan.
4. Narendra Kumar Meena S/o Shri Bhanwar Lal Meena,
Aged About 37 Years, Meeno Ki Dhani, Village Kundalpur,
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Bidoli, District Sikar, Rajasthan. Presently Posted On The
Post Of Ldc In Gram Panchayat Singrawat Kalan,
Panchayat Samiti Didwana, District Nagaur, Rajasthan.
5. Hari Prakash S/o Shri Keshara Ram, Aged About 41 Years,
V And P Dhani Badi, Tehsil Rajgarh, District Churu,
Rajasthan. Presently Posted On The Post Of Ldc In Gram
Panchayat Hudash, Panchayat Samiti Ladnu, District
Nagaur, Rajasthan.
6. Om Prakash Rahar S/o Shri Kesha Ram Rahar, Village
Kasumbi Alipur, District Nagaur, Rajasthan. Presently
Posted On The Post Of Ldc In Gram Panchayat Kasumbi,
Panchayat Samiti Ladnu, District Nagaur, Rajasthan.
7. Dinesh Kumar Sharma S/o Shri Birdhi Chand Sharma, V
And P Dudhwakhara, District Churu, Rajasthan. Presently
Posted On The Post Of Ldc In Gram Panchayat Dayalpura,
Panchayat Samiti Didwana, District Nagaur, Rajasthan.
8. Hitesh Bansal S/o Shri Kamlesh Agarwal, Flat No. 102,
Midas Touch, Malhotra Nagar, Behind Vidhyadhar Nagar
Stadium, Akhepura, District Jaipur, Rajasthan. Presently
Posted On The Post Of Ldc In Gram Panchayat Bhanwata,
Panchayat Samiti Kuchaman City, District Nagaur,
Rajasthan.
9. Jitendra Ranasariya S/o Naresh Kumar Ranasariya, Modi
Road, Near Gadiya, Town Hall, Ward No. 19, District
Jhunjhunu, Rajasthan. Presently Posted On The Post Of
Ldc In Panchayat Samiti Kuchaman City, District Nagaur,
Rajasthan.
10. Om Prakash S/o Shri Ramesh Chand, Village Shyopura,
Post Bahatana, Tehsil Deeg, District Bharatpur, Rajasthan.
Presently Posted On The Post Of Ldc In Gram Panchayat
Mundghasoi, Panchayat Samiti Nawa, District Nagaur,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. IR Choudhary, AAG with
Mr. Pawan Bharti
For Respondent(s) : ------
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HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
HON'BLE MR. JUSTICE SANDEEP TANEJA Order 29/08/2025 The matter comes upon an application under Section 5 of the Limitation Act for condonation of delay in filing the writ restoration application.
For the reasons mentioned in the application under Section 5 of the Limitation Act, the same is allowed and the delay in filing the present writ restoration application is condoned.
For the reasons mentioned in the writ restoration application, the same is allowed and DB Special Appeal Writ No.807/2023 is restored to its original number.
(SANDEEP TANEJA), J (DR. PUSHPENDRA SINGH BHATI),J 10-deep/-
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