Section 6(4)(ii) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

(ii)the extent and particulars of land [out of land referred to in paragraph (i)] which can be granted to each such member for personal cultivation.

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