Karnataka High Court
Smt. Doddaboramma vs Smt. Shashikala on 15 November, 2021
Author: S.Vishwajith Shetty
Bench: S.Vishwajith Shetty
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 15th DAY OF NOVEMBER, 2021
BEFORE
THE HON'BLE MR. JUSTICE S.VISHWAJITH SHETTY
REGULAR SECOND APPEAL No.1682 OF 2018
BETWEEN:
1. SMT. DODDABORAMMA
W/O LATE MADAPPA
AGED ABOUT 78 YEARS,
R/O B 22-B, 9TH BLOCK,
IN FRONT OF ESHWARA TEMPLE
THOTADA MANE SRIRAMPURA
MYSURU
2. SRI KARIBASAPPA
S/O LATE MADAPPAA
AGED ABOUT 48 YEARS,
R/O B-22-B, 9TH BLOCK
IN FRONT OF ESHWARA TEMPLE
THOTTADAMANE SRIRAMPURA
MYSURU
3. KUMARI MANJULA
D/O LATE MADAPPA
AGED ABOUT 41 YEARS
R/O IN FRONT OF
ESHWARA TEMPLE
9TH BLOCK B-22-B
THOTTADAMANE
SRIRAMPURA MYSURU ...APPELLANTS
(BY SRI. K.R.LINGARAJU, ADVOCATE)
2
AND:
1. SMT. SHASHIKALA
W/O KRISHNAMURTHY
D/O MADAPPA
AGED ABOUT 37 YEARS,
R/O AGARA VILLAGE
YELANDUR TALUK
CHAMARAJANAGAR DISTRICT
2. SMT MAHADEVAMMA
W/O NAGARAJU
AGED ABOUT 57 YEARS,
R/O NO.664, 3RD MAIN,
15TH CROSS ARAVINDANAGAR
MYSURU
3. SMT LAXMI
W/O ASHWATH
AGED ABOUT 42 YEARS,
R/O KRIRANGUR POST
SRIRANGAPATNA TALUK
MANDYA DISTRICT
4. HOMBAMMA
SINCE DEAD BY HIS LRS
SRI G N SHIVANNA
S/O LATE NANJUNDAIAH
AGED ABOUT 86 YEARS,
R/O NO.66, 5TH CROSS,
5TH MAIN RPC LAYOUT
BENGALURU560040
5. SMT G N SHANTHAMMA
D/O LATE NANJUNDAIAH
W/O LATE CHIKKANANJEGOWDA
AGED ABOUT 79 YEARS,
3
R/O NO.338, 6TH CROSS,
7TH MAIN, RPC LAYOUT
BENGAURU
6. SMT G N SUBHADRAMMA
D/O LATE NANJUNDAIAH
W/O ALTE RANGASWAMY
AGED ABOUT 75 YEARS,
R/O NO.13, 10TH CROSS,
PAPAREDDYPALYA
BENGALURU-560072
7. SMT G N KEMPAMMA
D/O LATE NANJUNDAIAH
W/O LATE BYREGOWDA
AGED ABOUT 65 YEARS,
R/O NO.257, 6TH A CROSS,
RPC LAYOUT, BENGALURU-560040
8. SRI G N NANJUNDAIAH
S/O LATE NANJUNDAIAH
AGED ABOUT 76 YEARS,
R/O GANAKAL VILLAGE
GANKAKL POST, BIDADI HOBLI
RAMANAGARA DISTRICT
9. SRI G N VEEREGOWDA
S/O LATE NANJUNDAIAH
AGED ABOUT 63 YEARS,
R/O NO.206/A, 1ST N BLOCK
RAJAJINAGAR 1ST STAGE
BEHIND VIDYAVARDHAKA SANGHA
BENGALURU-560010
10 . SRI G N SREEKANTAIAH
S/O LATE NANJUNDAIAH
AGED ABOUT 57 YEARS,
4
R/O NO.47, 3RD CROSS
BASAVESWARA LAYOUT
NEAR CHANDRA LAYOUT
POLICE STATION
CHANDRA LAYOUT
BENGALURU
11 . SMT G N PADMA
D/O LATE NANJUNDAIAH
W/O LATE K SHIVALINGAIAH
AGED ABOUT 57 YEARS,
R/O VIDYANAGAR
TUMKUR
12 . SRI DINESH H M
S/O H R MANJAPPA GOWDA
AGED ABOUT 44 YEARS,
R/O ANTHAWANE
NARASIMRAJA TALUK
CHIKKAMAGALUR DISTRICT
13 . SRI N MOHAN RAJ
S/O NARASHIMEGOWDA
AGED ABOUT 61 YEARS,
R/O KARIKYATHANAHALLI
DIDDIGE POST
CHENNARAYAPATNA TALUK
HASSAN DISTRICT
14. SRI DEVARAJU
S/O MADAPPA
AGED ABOUT 53 YEARS,
R/O ESHWARA TEMPLE,
9TH BLOCK B 22-B
THOTTADAMANE SRIRAMPURA
MYSURU
...RESPONDENTS
5
THIS REGULAR SECOND APPEAL IS FILED
UNDER SECTION.100 OF CPC AGAINST THE
JUDGMENT AND DECREE DTD 14.12.2017 PASSED
IN RA.NO.76/2015 ON THE FILE OF THE II ADDL.
DISTRICT JUDGE, MYSURU, PARTLY ALLOWING THE
THE APPEAL AND SETTING ASIDE THE JUDGMENT
AND DECREE DTD 09.01.2015 PASSED IN
OS.NO.889/2005 ON THE FILE OF THE CIVIL JUDGE
BELUR.
THIS APPEAL COMING ON FOR ORDERS, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
This Court on 08.11.2019 had granted three weeks' time to comply with the office objections with an observation that if the office objections are not complied with, the appeal shall be listed for dismissal. However, till date the office objections are not complied with.
Therefore, the appeal is dismissed for non prosecution.
Sd/-
JUDGE JS/-