Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 28] [Entire Act] Union of India - Subsection Section 28(2) in The Water (Prevention And Control Of Pollution) Act, 1974 (2)An appellate authority shall consist of a single person or three persons as the State Government may think fit, to be appointed by that Government.
