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[Cites 0, Cited by 22] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(a) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(a)that the building is bona fide required by the landlord for carrying out repairs which cannot be carried out without the building being vacated; or