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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Chattisgarh - Subsection

Section 79(2) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(2)Younger children who arc not placed in adoption shall preferably be placed with a couple in individual foster care/group foster care till the child is able to return home whenever family circumstances are considered conducive.