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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(a) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955

(a)These rules may be called the Tamil Nadu [Legislative Assembly] [Vide G. O. Ms.No. 1243, Public (Establishment-I and Legislature), dated the 24th June 1981.] Travelling Allowance Rules, 1955.