Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Jharkhand - Subsection Section 14A(1) in The Chota Nagpur Encumbered Estates Act, 1876 (1)The Manager may order all holders of tenures and under-tenures of property under his management to produce their evidence of title to such tenures and under tenures.