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[Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(7)(i) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(i)the Complaints Committee shall be deemed to be an Inquiry Officer appointed with respect to such complaint and shall have all the powers, functions and duties of an inquiry officer as provided in that regulation;