Kerala High Court
K.P.Subair Haji vs The Secretary To Government on 2 April, 1996
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JUNE 2018 / 17TH JYAISHTA, 1940
WP(C).No. 18234 of 2010
PETITIONER(S) :
K.P.SUBAIR HAJI,
PARTNER, K.M.S.TRADING AGENCY, 'REENAS', THAVAKKARA,
KANNUR.
BY ADVS.SRI.K.MOHANAKANNAN
SMT.A.R.PRAVITHA
SMT.D.S.THUSHARA
RESPONDENT(S):
1. THE SECRETARY TO GOVERNMENT,
REVENUE (S) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM.
2. THE DISTRICT COLLECTOR,
KANNUR.
3. THE REVENUE DIVISIONAL OFFICER,
THALASSERY.
4. THE TAHSILDAR,
TALIPARAMBA, KANNUR DISTRICT.
5. T.V.KRISHNAN, S/O. KRISHNAN,
KARINGALAKUZHI, KOLACHERY P.O., KANNUR.
R1 TO R4 BY SPL.GOVERNMENT PLEADER SRI.C.K.GOVINDAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 07-06-2018, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Msd.
19.06.2018
WP(C).No. 18234 of 2010
APPENDIX
PETITIONER(S)' EXHIBITS
EXHIBIT P1: TRUE COPY OF THE ORDER PASSED BY THE SALES TAX APPELLATE
TRIBUNAL, ADDITIONAL BENCH, KOZHIKODE DATED 02.04.1996.
EXHIBIT P2: TRUE COPY OF THE ORDER OF STAY DATED 23.08.1995
GRANTED BY THE APPELLATE TRIBUNAL.
EXHIBIT P3: TRUE COPY OF THE ORDER DATED 01.04.1997 ISSUED BY
THE GOVERNMENT.
EXHIBIT P4: TRUE COPY OF THE JUDGMENT IN O.P.NO.11217 DATED 14.06.2000
OF THIS HON'BLE COURT.
EXHIBIT P5: TRUE COPY OF THE ORDER DATED 24.10.2000 PASSED BY
THE GOVERNMENT IN REVISION PETITION.
EXHIBIT P6: TRUE COPY OF THE JUDGMENT DATED 03.07.2002 IN
O.P.NO.12000 OF 2001 OF THIS HON'BLE COURT.
EXHIBIT P7: TRUE COPY OF THE JUDGMENT DATED 20.12.2002 IN
O.P.NO.37731 OF 2002 OF THIS HON'BLE COURT.
EXHIBIT P7(A): TRUE COPY OF THE ORDER DATED 21.03.2003 IN
W.A.NO.31 OF 2003 OF THIS HON'BLE COURT.
EXHIBIT P8: TRUE COPY OF THE JUDGMENT DATED 18.09.2007 IN
O.P.NO.32506 OF 2000 OF THIS HON'BLE COURT.
EXHIBIT P9: TRUE COPY OF THE ARGUMENT NOTE SUBMITTED BY THE PETITIONER.
EXHIBIT P10: TRUE COPY OF THE G.O.(MS)NO.21/2010/RD DATED 19.02.2010.
EXHIBIT P11: TRUE COPY OF THE JUDGMENT DATED 22.08.1995 IN
O.P.NO.12371/1995.
EXHIBIT P12: TRUE COPY OF THE JUDGMENT DATED 21.12.1995 IN
O.P.NO.19209/1995.
EXHIBIT P13: TRUE COPY OF THE ASSESSMENT ORDER DATED 17.03.2003,
17.03.2003, 21.03.2003, 22.03.2003, 22.03.2003, 24.03.2003.
EXHIBIT P14: TRUE COPY OF THE ORDER DATED 28.06.2004.
EXHIBIT P15: TRUE COPY OF THE COMMON JUDGMENT DATED 27.07.2007 IN
APPEAL 314/2004.
EXHIBIT P16: TRUE COPY OF THE REPRESENTATION SUBMITTED BY ME
DATED 16.06.2011 TO THE ASST.COMMISSIONER, COMMERCIAL
TAXES.
EXHIBIT P17: TRUE COPY OF THE REPRESENTATION DATED 28.12.2011 TO
THE DEPUTY COMMISSIONER, COMMERCIAL TAXES, KANNUR.
WP(C).No. 18234 of 2010
EXHIBIT P18: TRUE COPY OF THE REPRESENTATION DATED 30.01.2012 TO
THE DEPUTY COMMISSIONER, COMMERCIAL TAXES, KANNUR.
RESPONDENT(S)' EXHIBITS :
NIL
//TRUE COPY//
P.S.TO JUDGE
Msd.
19.06.2018
K. Vinod Chandran, J
----------------------------------------
W.P.(C).No.18234 of 2010-D
---------------------------------------
Dated this the 30th day of June, 2014
JUDGMENT
None appears for the petitioner. Writ petition, hence, stands dismissed for default.
Sd/-
K.Vinod Chandran Judge.
vku/-
( true copy )