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Supreme Court - Daily Orders

Rajasthan Rajya Vidyut Utp.Nigam Ltd vs Sudiep Shrivastava on 18 July, 2022

Bench: D.Y. Chandrachud, A.S. Bopanna

     CA 4395/2014
                                                   1


                                           R E V I S E D

     ITEM NO.21+49                          COURT NO.4              SECTION XVII

                            S U P R E M E C O U R T O F I N D I A
                                      RECORD OF PROCEEDINGS

                                    Civil Appeal No.4395/2014


     RAJASTHAN RAJYA VIDYUT UTP. NIGAM LTD                           Appellant(s)

                                        VERSUS

     SUDIEP SHRIVASTAVA & ORS.                                       Respondent(s)

     (With IA No. 2007/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA
     No.71319/2022 - EXEMPTION FROM FILING O.T. and IA No. 71316/2022 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     WITH W.P.(C) No.371/2019
     (With IA No 49251/2019 – APPROPRIATE ORDERS/DIRECTIONS)


     Date : 18-07-2022 These matters were called on for hearing today.


     CORAM :
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE A.S. BOPANNA


     For Appellant(s)
                                  Mr. Kunal Verma, AOR

     For Respondent(s)            Mr.   Tushar Mehta, SG
     WP 371/2019                  Ms.   Archana Pathak Dave, Adv.
                                  Ms.   Ruchi Kohli, Adv.
                                  Mr.   Gurmeet Singh Makker, AOR

     WP 371/2019                  Mr.   Tushar   Mehta, SG
                                  Mr.   Kartik   Seth, Adv.
                                  Ms.   Ayushi   Gaur, Adv.
Signature Not Verified
                                  Ms.   Shriya   Gilhotra, Adv.
Digitally signed by
Chetan Kumar
Date: 2022.07.28
16:28:02 IST
Reason:
CA 4395/2014
                                             2


                           Ms. Garima Saxena, Adv.
                           M/s. Chambers of Kartik Seth

CA 4395/2014               Ms.   Ruchi Kohli, Adv.
                           Ms.   Nidhi Khanna, Adv.
                           Ms.   Swarupama Chaturvedi, Adv.
                           Mr.   Gurmeet Singh Makker, AOR

CA 4395/2014               Mr. Prashant Bhushan, Adv.
                           Ms. Neha Rathi, AOR
                           Mr. Kamal Upadhyay, Adv.

                           Mrs. Prachi Mishra, AAG
                           Mr. Mahesh Kumar, Adv.
                           Mr. Srinivasa Kumar Bogisam, Adv.
                           Ms. Devika Khanna, Adv.
                           Mr. V.D. Khanna, Adv.
                           Mr. Vmz Chambers

                           Mr.   Mahesh Agarwal, Adv.
                           Ms.   Aanchal Mullick, Adv.
                           Mr.   Arshit Anand, Adv.
                           Mr.   E.C. Agrawala, AOR


               UPON hearing the counsel the Court made the following
                                   O R D E R

1 Counter affidavit be filed within a period of four weeks. Rejoinder affidavit, if any, be filed within three weeks thereafter.

2 List the matters on 13 September 2022.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master CA 4395/2014 3 ITEM NO.21+49 COURT NO.4 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No.4395/2014 RAJASTHAN RAJYA VIDYUT UTP. NIGAM LTD Appellant(s) VERSUS SUDIEP SHRIVASTAVA & ORS. Respondent(s) (With IA No. 2007/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.71319/2022 - EXEMPTION FROM FILING O.T. and IA No. 71316/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH W.P.(C) No.371/2019 (With IA No 49251/2019 – APPROPRIATE ORDERS/DIRECTIONS) Date : 18-07-2022 These matters were called on for hearing today.

CORAM :

HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE A.S. BOPANNA For Appellant(s) Mr. Kunal Verma, AOR For Respondent(s) Mr. Tushar Mehta, SG WP 371/2019 Ms. Archana Pathak Dave, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Gurmeet Singh Makker, AOR CA 4395/2014 Ms. Ruchi Kohli, Adv.
Ms. Nidhi Khanna, Adv.
Ms. Swarupama Chaturvedi, Adv. Mr. Gurmeet Singh Makker, AOR Mr. Prashant Bhushan, Adv.
CA 4395/2014 4
Ms. Neha Rathi, AOR Mr. Kamal Upadhyay, Adv.
Mrs. Prachi Mishra, AAG Mr. Mahesh Kumar, Adv.
Mr. Srinivasa Kumar Bogisam, Adv. Ms. Devika Khanna, Adv.
Mr. V.D. Khanna, Adv.
Mr. Vmz Chambers Mr. Mahesh Agarwal, Adv. Ms. Aanchal Mullick, Adv. Mr. Arshit Anand, Adv.
Mr. E.C. Agrawala, AOR UPON hearing the counsel the Court made the following O R D E R 1 Counter affidavit be filed within a period of four weeks. Rejoinder affidavit, if any, be filed within three weeks thereafter.
2 List the matters on 13 September 2022.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master