Supreme Court - Daily Orders
Rajasthan Rajya Vidyut Utp.Nigam Ltd vs Sudiep Shrivastava on 18 July, 2022
Bench: D.Y. Chandrachud, A.S. Bopanna
CA 4395/2014
1
R E V I S E D
ITEM NO.21+49 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4395/2014
RAJASTHAN RAJYA VIDYUT UTP. NIGAM LTD Appellant(s)
VERSUS
SUDIEP SHRIVASTAVA & ORS. Respondent(s)
(With IA No. 2007/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA
No.71319/2022 - EXEMPTION FROM FILING O.T. and IA No. 71316/2022 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH W.P.(C) No.371/2019
(With IA No 49251/2019 – APPROPRIATE ORDERS/DIRECTIONS)
Date : 18-07-2022 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE A.S. BOPANNA
For Appellant(s)
Mr. Kunal Verma, AOR
For Respondent(s) Mr. Tushar Mehta, SG
WP 371/2019 Ms. Archana Pathak Dave, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Gurmeet Singh Makker, AOR
WP 371/2019 Mr. Tushar Mehta, SG
Mr. Kartik Seth, Adv.
Ms. Ayushi Gaur, Adv.
Signature Not Verified
Ms. Shriya Gilhotra, Adv.
Digitally signed by
Chetan Kumar
Date: 2022.07.28
16:28:02 IST
Reason:
CA 4395/2014
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Ms. Garima Saxena, Adv.
M/s. Chambers of Kartik Seth
CA 4395/2014 Ms. Ruchi Kohli, Adv.
Ms. Nidhi Khanna, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Gurmeet Singh Makker, AOR
CA 4395/2014 Mr. Prashant Bhushan, Adv.
Ms. Neha Rathi, AOR
Mr. Kamal Upadhyay, Adv.
Mrs. Prachi Mishra, AAG
Mr. Mahesh Kumar, Adv.
Mr. Srinivasa Kumar Bogisam, Adv.
Ms. Devika Khanna, Adv.
Mr. V.D. Khanna, Adv.
Mr. Vmz Chambers
Mr. Mahesh Agarwal, Adv.
Ms. Aanchal Mullick, Adv.
Mr. Arshit Anand, Adv.
Mr. E.C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 Counter affidavit be filed within a period of four weeks. Rejoinder affidavit, if any, be filed within three weeks thereafter.
2 List the matters on 13 September 2022.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master CA 4395/2014 3 ITEM NO.21+49 COURT NO.4 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No.4395/2014 RAJASTHAN RAJYA VIDYUT UTP. NIGAM LTD Appellant(s) VERSUS SUDIEP SHRIVASTAVA & ORS. Respondent(s) (With IA No. 2007/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.71319/2022 - EXEMPTION FROM FILING O.T. and IA No. 71316/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH W.P.(C) No.371/2019 (With IA No 49251/2019 – APPROPRIATE ORDERS/DIRECTIONS) Date : 18-07-2022 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE A.S. BOPANNA For Appellant(s) Mr. Kunal Verma, AOR For Respondent(s) Mr. Tushar Mehta, SG WP 371/2019 Ms. Archana Pathak Dave, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Gurmeet Singh Makker, AOR CA 4395/2014 Ms. Ruchi Kohli, Adv.
Ms. Nidhi Khanna, Adv.
Ms. Swarupama Chaturvedi, Adv. Mr. Gurmeet Singh Makker, AOR Mr. Prashant Bhushan, Adv.CA 4395/2014 4
Ms. Neha Rathi, AOR Mr. Kamal Upadhyay, Adv.
Mrs. Prachi Mishra, AAG Mr. Mahesh Kumar, Adv.
Mr. Srinivasa Kumar Bogisam, Adv. Ms. Devika Khanna, Adv.
Mr. V.D. Khanna, Adv.
Mr. Vmz Chambers Mr. Mahesh Agarwal, Adv. Ms. Aanchal Mullick, Adv. Mr. Arshit Anand, Adv.
Mr. E.C. Agrawala, AOR UPON hearing the counsel the Court made the following O R D E R 1 Counter affidavit be filed within a period of four weeks. Rejoinder affidavit, if any, be filed within three weeks thereafter.
2 List the matters on 13 September 2022.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master