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State of Odisha - Section

Section 5 in The Orissa Shops and Commercial Establishments Rules, 1958

5. [ Issue of Registration Certificate. [Substituted by O.G.P.III, No. 21. P.149-Dated-12.6.1970]

- [(a)]-The fees prescribed for registration and renewal of registration of a commercial establishment Shop shall be as specified in the Schedule below :]