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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 123(2)(b) in The Jammu and Kashmir Electricity Act, 2010

(b)as to the manner in, and extent to, which the provisions of the Act or rules and regulations made thereunder or of any licence, so far as those provisions affect the safety of any person, have been complied with.