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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(1)(c) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(c)to ask all necessary questions and examine any person having control of, or employed in connection with such nursery.