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[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(3)(b) in The Wakf Act, 1995

(b)to recover the possession of the waqf property lent in contravention of the provisions of this Act, from the person to whom it was lent, or from persons who claim title to such property through the person to whom such property was lent.