Supreme Court - Daily Orders
Sunita Prakash Nair@ Sunita Mahindra ... vs Prakash Mohan on 28 February, 2020
Author: M.R. Shah
Bench: M.R. Shah
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NOS.346-347 OF 2019
SUNITA PRAKASH NAIR @ SUNITA MAHINDRA SINGH
RAJPUT & ORS. PETITIONER(S)
VERSUS
PRAKASH MOHAN RESPONDENT(S)
O R D E R
In view of the settlement, entered between the parties, learned counsel appearing for the petitioner seeks permission to withdraw the transfer petitions. Permission is granted.
Both the transfer petitions are dismissed as withdrawn.
...................J. (M.R. SHAH) New Delhi February 28, 2020 Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.03.02 16:54:13 IST Reason: ITEM NO.14 COURT NO.9 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s).346-347/2019 SUNITA PRAKASH NAIR @ SUNITA MAHINDRA SINGH RAJPUT & ORS. Petitioner(s) VERSUS PRAKASH MOHAN Respondent(s) Date : 28-02-2020 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE M.R. SHAH [IN CHAMBER] For Petitioner(s) Mr. Akshay Girish Ringe, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The transfer petitions are dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of. (ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER (signed order is placed on the file)