Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 358A in Chennai City Municipal Corporation Act, 1919

358A.

[Omitted by Tamil Nadu Municipal Laws (Amendment) Act, 2008 (Act 9 of 2008).]