Delhi High Court - Orders
Google Llc vs Makemytrip (India) Private Limited & ... on 17 November, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~4 &5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 147/2022, CAV 155/2022, CM
APPL. 27148/2022 & CM APPL. 27149/2022
GOOGLE LLC ..... Appellant
Through: Mr. Sandeep Sethi, Sr.
Adv. with Mr. Neel
Mason, Mr. Ankit Rastogi,
Mr. Vihan Dang, Ms.
Aditi Umapathy & Ms.
Varsha Jhavar, Advs.
versus
MAKEMYTRIP (INDIA) PRIVATE LIMITED & ORS.
..... Respondents
Through: Mr. Mohit Goel, Mr.
Siddhant Goel, Mr.
Deepankar Mishra, Mr.
Abhishek Kotnala & Mr.
Karmanya Dev Sharma,
Advs. for R1
Mr. Ankur Sangal, Ms.
Pragya Mishra & Mr.
Shashwat Rakshit, Advs.
for R2 & R3
Mr. Arun Kathhpalia, Sr.
Adv. with Mr. Aditya
Gupta, Mr. Raunaq
Kamath, Mr. Sauhard
Alung, Mr. Rahul Bajaj &
Ms. Diksha Gupta, Advs.
for R4
+ FAO(OS) (COMM) 148/2022 & CM APPL. 27356/2022
GOOGLE INDIA PRIVATE LIMITED ..... Appellant
Through: Mr. Arun Kathhpalia, Sr.
Adv. with Mr. Aditya
Gupta, Mr. Raunaq
Kamath, Mr. Sauhard
Alung, Mr. Rahul Bajaj &
Signature Not Verified Ms. Diksha Gupta, Advs.
Digitally Signed
By:HARMINDER KAUR FAO(OS) (COMM) 147/2022 Page 1 of 2
Signing Date:18.11.2022
17:26:22
versus
MAKEMYTRIP (INDIA) PRIVATE & ORS.
..... Respondents
Through: Mr. Mohit Goel, Mr.
Siddhant Goel, Mr.
Deepankar Mishra, Mr.
Abhishek Kotnala & Mr.
Karmanya Dev Sharma,
Advs. for R1
Mr. Ankur Sangal, Ms.
Pragya Mishra & Mr.
Shashwat Rakshit, Advs.
for R2 & R3
Mr. Sandeep Sethi, Sr.
Adv. with Mr. Neel
Mason, Mr. Ankit Rastogi,
Mr. Vihan Dang, Ms.
Aditi Umapathy & Ms.
Varsha Jhavar, Advs. for
R4
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 17.11.2022 List for further proceedings on 29.11.2022.
VIBHU BAKHRU, J AMIT MAHAJAN, J NOVEMBER 17, 2022 "SS"
Signature Not Verified Digitally Signed By:HARMINDER KAUR FAO(OS) (COMM) 147/2022 Page 2 of 2 Signing Date:18.11.2022 17:26:22