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Delhi High Court - Orders

Google Llc vs Makemytrip (India) Private Limited & ... on 17 November, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~4 &5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     FAO(OS) (COMM) 147/2022, CAV 155/2022, CM
                                APPL. 27148/2022 & CM APPL. 27149/2022
                                GOOGLE LLC                          ..... Appellant
                                                    Through:   Mr. Sandeep Sethi, Sr.
                                                               Adv. with Mr. Neel
                                                               Mason, Mr. Ankit Rastogi,
                                                               Mr. Vihan Dang, Ms.
                                                               Aditi Umapathy & Ms.
                                                               Varsha Jhavar, Advs.

                                                    versus

                                MAKEMYTRIP (INDIA) PRIVATE LIMITED & ORS.
                                                                 ..... Respondents
                                             Through: Mr. Mohit Goel, Mr.
                                                       Siddhant      Goel,    Mr.
                                                       Deepankar Mishra, Mr.
                                                       Abhishek Kotnala & Mr.
                                                       Karmanya Dev Sharma,
                                                       Advs. for R1
                                                       Mr. Ankur Sangal, Ms.
                                                       Pragya Mishra & Mr.
                                                       Shashwat Rakshit, Advs.
                                                       for R2 & R3
                                                       Mr. Arun Kathhpalia, Sr.
                                                       Adv. with Mr. Aditya
                                                       Gupta,     Mr.      Raunaq
                                                       Kamath, Mr. Sauhard
                                                       Alung, Mr. Rahul Bajaj &
                                                       Ms. Diksha Gupta, Advs.
                                                       for R4

                          +     FAO(OS) (COMM) 148/2022 & CM APPL. 27356/2022
                                GOOGLE INDIA PRIVATE LIMITED              ..... Appellant
                                                    Through:   Mr. Arun Kathhpalia, Sr.
                                                               Adv. with Mr. Aditya
                                                               Gupta,    Mr.     Raunaq
                                                               Kamath, Mr. Sauhard
                                                               Alung, Mr. Rahul Bajaj &
Signature Not Verified                                         Ms. Diksha Gupta, Advs.
Digitally Signed
By:HARMINDER KAUR         FAO(OS) (COMM) 147/2022                               Page 1 of 2
Signing Date:18.11.2022
17:26:22
                                                     versus

                                MAKEMYTRIP (INDIA) PRIVATE & ORS.
                                                                 ..... Respondents
                                             Through: Mr. Mohit Goel, Mr.
                                                       Siddhant      Goel,    Mr.
                                                       Deepankar Mishra, Mr.
                                                       Abhishek Kotnala & Mr.
                                                       Karmanya Dev Sharma,
                                                       Advs. for R1
                                                       Mr. Ankur Sangal, Ms.
                                                       Pragya Mishra & Mr.
                                                       Shashwat Rakshit, Advs.
                                                       for R2 & R3
                                                       Mr. Sandeep Sethi, Sr.
                                                       Adv. with Mr. Neel
                                                       Mason, Mr. Ankit Rastogi,
                                                       Mr. Vihan Dang, Ms.
                                                       Aditi Umapathy & Ms.
                                                       Varsha Jhavar, Advs. for
                                                       R4

                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                    ORDER

% 17.11.2022 List for further proceedings on 29.11.2022.

VIBHU BAKHRU, J AMIT MAHAJAN, J NOVEMBER 17, 2022 "SS"

Signature Not Verified Digitally Signed By:HARMINDER KAUR FAO(OS) (COMM) 147/2022 Page 2 of 2 Signing Date:18.11.2022 17:26:22