Bombay High Court
Smt. Surekha Wd/O Suresh Ghuge And 2 Ors vs Icici Lombard General Insurance Co. ... on 12 September, 2018
Author: V. M. Deshpande
Bench: V.M. Deshpande
1 120918caf2677.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
CIVIL APPLICATION (CAF) NO. 2677 OF 2018
IN
FIRST APPEAL NO. 408 OF 2012
SMT. SUREKHA Wd/o SURESH GHUGE AND OTHERS
VERSUS
ICICI LOMBARD GEN. INSURANCE CO. LTD. AND ANOTHER
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Mr. S. A. Dutonde, Advocate for the appellant.
Mr. Manesh Vyas, Advocate for the respondent No.1
CORAM : V. M. DESHPANDE, J.
DATE : SEPTEMBER 12, 2018.
This is an application for early hearing filed by the appellant.
Heard Mr. Dutonde, the learned counsel for the applicant/appellant and Mr. Mahesh Vyas, the learned counsel for respondent no.1.
This Court is taking up older appeals. In that view of the matter, the present appeal which is of 2012 can wait. Hence, the application is rejected presently.
JUDGE Diwale ::: Uploaded on - 12/09/2018 ::: Downloaded on - 13/09/2018 02:22:26 :::