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[Cites 0, Cited by 0] [Section 52E(6)] [Section 52E] [Entire Act]

State of Tamilnadu - Subsection

Section 52E(6)(ii) in Tamil Nadu Prohibition Act, 1937

(ii)having so removed himself, except with the permission in writing of the court mentioned in sub-section (1) enters the area within the period specified in the order,