Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 808 in Punjab Jail Manual, 1996

808. Segregation and disinfection.

- Any under-trial or convicted prisoner who is suffering from leprosy, shall, pending transfer or release, be confined in a cell, but care shall be taken that such confinement is not solitary. A cell or other compartment occupied by a leper shall be thoroughly disinfected, before any other prisoner is confined in it.Note. - Clothing and bedding used by a leper prisoner should be destroyed and not re-issued.