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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(c) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

(c)Reader/associate Professor: A Bachelors Degree in Dental Surgery from an Indian University with Masters in Dental Surgery/Diplomate of National Board recognised by the Government of India on the recommendations of the Council, and with four years of teaching experience in the speciality after post-graduation, and shall have to acquire minimum points for publications as per the scheme given in the table.