Section 24(2)(a) in The Textiles Committee Act, 1963

[Cites 0, Cited by 2] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(a) in The Textiles Committee Act, 1963

(a)all moneys at the credit of the Cotton Textiles Fund established under the repealed Ordinance immediately before the said date shall with effect from the said date stand transferred to and form part of the Textiles Fund referred to in section 7:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 24(2)(a) in The Textiles Committee Act, 1963