Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Gujarat - Subsection

Section 173(1)(ii) in Gujarat Goods and Services Tax Act, 2017

(ii)the Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977 (Gujarat 24 of 1977); and