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State of West Bengal - Section

Section 21 in The Alipurduar University Act, 2018

21. Authorities.

- The following shall be the authorities of the University:-
(1)the Court;
(2)the Executive Council;
(3)the Faculty Council(s) for Post-graduate Studies;
(4)the Council(s) for Undergraduate Studies;
(5)the Board of Studies;
(6)the Finance Committee;
(7)such other authorities as may be declared by regulations to be the authorities of the University.