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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(a) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(a)The radio direction finder aerial system referred to in the First Schedule shall be mounted in such a manner that the efficient determination of radio bearings by means of the radio direction-finder is hindered as little as possible by the proximity of aerial, derricks, wire halyards, or other large metal objects.