Rajasthan High Court - Jodhpur
M.C.,Army Public School,Bikaner And ... vs Raj.Non Government Edu.Inst.Tri. And ... on 5 April, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 5314/2017
M.c.,army Public School,bikaner And Ors.
----Petitioner
Versus
Raj.non Government Edu.inst.tri. And Ors.
----Respondent
Connected With
S.B. Civil Writ No. 5315/2017
For Petitioner(s) : Mr. Hemant Jain.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 05/04/2019 Learned counsel for the petitioner submits that in the execution proceedings, next date fixed is 08.04.2019, therefore the application seeking preponement of the date has been filed.
For the reasons indicated in the application, the same is allowed.
List these matters on 09.04.2019.
(ARUN BHANSALI),J 72-PKS/-
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