Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(1) in Mizoram Animal (Control & Taxation) Act, 2014

(1)The Village Council, if considered necessary, may declare and specify suitable land for animal grazing ground with the approval of State Government so as to keep animals to have free movement within such area in search of food for themselves.